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Union of India - Section

Section 53 in The Indian Stamp Act, 1899

53. Allowance for spoiled or misused stamps how to be made.

- In any case in which allowance is made for spoiled or misused stamps, the Collector may give in lieu thereof
(a)other stamps of the same description and value; or
(b)if required and he thinks fit, stamps of any other description to the same amount in value; or
(c)at his discretion, the same value in money, deducting [ten naye paise] [Substituted by Act 19 of 1958, Section 8, for "one anna" (w.e.f. 1.10.1958).] for each rupee or fraction of a rupee