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State of Assam - Section

Section 13 in Assam Education Service Rules, 1982

13. Selection Board.

- The Selection Board as referred to in Rule 12 shall consist of the following :
(1)Selection Board for considering promotion to the post of Addl. Director, Principal, Government Degree Colleges and Joint Director and Deputy Director-
(i) Chief Secretary or his nominee Chairman.
(ii) Member, A.P.S.C. Member.
(iii) Secretary, Education Member-Secretary.
(2)Selection Board for considering promotion to other posts-
(i) A member of the Commission nominated by Chairman Chairman.
(ii) Secretary, Education Member-Secretary.
(iii) D.P.I. Assam Member.
III-General Provisions