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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(1) in Assam Education Service Rules, 1982

(1)Selection Board for considering promotion to the post of Addl. Director, Principal, Government Degree Colleges and Joint Director and Deputy Director-
(i) Chief Secretary or his nominee Chairman.
(ii) Member, A.P.S.C. Member.
(iii) Secretary, Education Member-Secretary.