Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(j) in The Delhi School Education Rules, 1973

(j)"Scheduled Bank" means a bank referred to in the Second Schedule to the Reserve Bank of India Act, 1934 (2 of 1934);
(jj)[ "Secondary stage" means a stage of a school education from Class IX to Class X (both inclusive)] [Clause (jj), inserted by The Delhi School Education (Amendment) Rule, 1990 (w.e.f. 23.2.1990).];