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NCT Delhi - Section

Section 2 in The Delhi School Education Rules, 1973

2. Definitions.

- In these rules, unless the context otherwise requires,:-
(a)"Act" means the Delhi School Education Act,1973 (18 of 1973);
(b)"Affiliating Board" means the concerned Board referred to in clause (s) of section 2;
(c)"Committee" means the Curriculum Committee, constituted under rule 22;
(d)"Form" means a Form annexed to these rules;
(e)[* * * * * * * *] [Clause (c) omitted by The Delhi School Education (Amendment) Rules, 1990 (w.e.f. 23.2.1990).]
(f)"Middle stage" means a stage of school education from classes VI to VIII (both inclusive):
(g)[ "Nationalised Bank" means the State Bank of India constituted under section 3 of the State Bank of India Act, 1955 (23 of 1955 ) or a subsidiary bank constituted under section 3 of the State Bank of India (Subsidiary Banks) Act, 1959 (38 of 1959), or a corresponding new bank constituted under section 3 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 (5 of 1970) or corresponding new bank constituted under section 3 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980, (40 of 1980)] [Clause (g), substituted by The Delhi School Education (Amendment) Rules, 1990 (w.e.f. 23.2.1990).].
(h)"Pre-primary stage" means a stage of school education previous to the primary stage;
(i)"Primary stage" means a stage of education from classes I to V (both Inclusive);
(j)"Scheduled Bank" means a bank referred to in the Second Schedule to the Reserve Bank of India Act, 1934 (2 of 1934);
(jj)[ "Secondary stage" means a stage of a school education from Class IX to Class X (both inclusive)] [Clause (jj), inserted by The Delhi School Education (Amendment) Rule, 1990 (w.e.f. 23.2.1990).];
(k)"Section" means a section of the Act;
(kk)[ "Senior Secondary Stage" means a stage of school education above class X.] [Clause (kk) inserted by The Delhi School Education (Amendment) Rule, 1990 (w.e.f. 23.2.1990).];
(l)"Zonal Education Officer" means the Education Officer in charge of a zone;
(m)"Zone" means the educational region comprising the areas in Delhi, specified by the Director in this behalf, for the purpose of organisation, supervision, inspection and control of schools located therein.