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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Jharkhand - Subsection

Section 65(3)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)Facilitate and coordinate with agencies, individuals, corporates, recognised non governmental organisations and other funding agencies to set up vocational training units or workshops in Child Care Institutions as per age, aptitude, interest and ability;