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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(4)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(a)a notice showing the number and names of the contesting candidates as published in Form 9 and the distinctive symbol assigned to each candidate in respect of the election for which poll is taken in that polling station; and