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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(4) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(4)At the entrance to each polling station, there shall be displayed prominently-
(a)a notice showing the number and names of the contesting candidates as published in Form 9 and the distinctive symbol assigned to each candidate in respect of the election for which poll is taken in that polling station; and
(b)a notice showing the polling area and the groups of electors who are entitled to vote at that polling station.