[Cites 0, Cited by 0]
[Section 30]
[Entire Act]
State of Punjab - Subsection
Section 30(2) in Punjab Urban Planning and Development Building Rules, 2018
| Table 34:Minimum requirements of different component of a building | ||||
| S.No. | Components of building | Minimum requirement | ||
| Area(sq.m) | Width (m) | Clear Height (m) | ||
| I. | Habitable room | 9.5 | 2.4 | 2.75 |
| II. | kitchen:where separatediningarea is providedwhere there isseparate store is providewhere dinning included | 5.04.57.5 | 1.81.82.1 | 2.75 |
| III. | Bathroom | 1.8 | 1.2 | 2.1 |
| IV. | water closet(w.c) | 1.2 | 0.9 | 2.1 |
| V. | combined bath and w.c | 2.8 | 1.2 | 2.1 |
| VI. | Store | 3.0 | 1.2 | 2.2 |
| VII. | Garage | 18 | 3.00 | 2.4 |
| VIII. | Single occupancy Hostel Room | 7.5 | 2.1 | 2.75 |
| IX. | Single occupancy Servant Room | 7.5 | 2.1 | 2.75 |
| Table 35: Minimum height requirement foreducational and industrial buildings | ||
| S.No. | Type of building | Minimum Ceiling Height |
| I. | Educational building | 3.6 m |
| II. | Industrial Buildings | 3.6 m, except when air-conditioned where it is3m |
| III. | Religious Building | 3.6 m |