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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(2)(c) in Punjab Urban Planning and Development Building Rules, 2018

(c)In the case of air-conditioned rooms, a height of not less than 2.4 m measured from the surface of the floor to the lowest point of air conditioning duct or the false ceiling shall be provided: