Section 6(2) in Rajasthan Public Libraries Rules, 2012

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(2)The Library Advisory Committee for Divisional Library shall be constituted by the State Government consisting of the following, namely:-

(i)	Divisional Commissioner or his representativenot below the rank of an Additional Divisional Commissioner	Chairperson
(ii)	One Librarian of the University/ College Library	Member
(iii)	One representative of an NGO conducting libraryactivities	Member
(iv)	One regular reader/user of the library	Member
(v)	One library expert	Member
(vi)	Two educationists/scholars	Member
(vii)	Librarian of the Divisional Library	Member Secretary

Provided that out of the aforesaid members, at least one member shall be woman.

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