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State of West Bengal - Section

Section 34 in The Bengal Industrial Employment (Standing Orders) Rules, 1946

34. Exhibition of Standing Orders. - A copy of these orders in English and in Bengali shall be posted--

(i)at the Manager's office,
(ii)at the notice board maintained at or near the main entrance through which majority of the workmen enter the industrial establishment, and
(iii)at the notice boards maintained for the purpose in the different departments of the industrial establishment. and shall be kept in legible condition :
Provided that in case the number of Hindi or Nepali speaking workmen employed in the industrial establishment reaches twenty-five per centum of the total number of workmen employed in the industrial establishment, a Hindi or Nepali version of these orders, as the case may be, shall also be posted in the like manner.