Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of West Bengal - Subsection Section 34(iii) in The Bengal Industrial Employment (Standing Orders) Rules, 1946 (iii)at the notice boards maintained for the purpose in the different departments of the industrial establishment. and shall be kept in legible condition :
