Section 29 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958
29. Special provisions.
(1)The Government may permit the wetting or cutting of, wrapping leaves by female employees outside the beedi industrial premises on an application made by the employer on behalf of such employees.(2)The employer shall maintain in the prescribed form a record of the work permitted under sub-section (1) to be carried on outside the beedi industrial premises.(3)Save as otherwise provided in this section, no employer shall require or allow any manufacturing process connected with the production of beedies to be carried on outside the beedi industrial premises.
