Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

(1)The Government may permit the wetting or cutting of, wrapping leaves by female employees outside the beedi industrial premises on an application made by the employer on behalf of such employees.