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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2) in Regulations of the Tamil Nadu Agricultural University

(2)In the case of permanent employees and approved probationers, these reports shall be prepared once a year for the period ending 31st December, and in the case of others once in six months for the periods ending 30th June and 31st December.