(1)This Act may be cited as the [Madhya Pradesh] [Substituted by M.P. Act No. 14 of 1965.] Electricity Duty Act, 1949.(2)[ It extends to and shall be in force in the whole of Madhya Pradesh.] [Substituted by Section 3(1), Schedule Para A, Item V of M.P. Act No. 18 of 1957.](3)[ x x x] [Omitted by Section 3(1), Schedule Para A, Item V of M.P. Act No. 18 of 1957.]
