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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2) in The M.P. Electricity Duty Act, 1949

(2)[ It extends to and shall be in force in the whole of Madhya Pradesh.] [Substituted by Section 3(1), Schedule Para A, Item V of M.P. Act No. 18 of 1957.]