Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xliv) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(xliv)"water capacity" means capacity in litres of the pressure vessel when completely filled with water at 150C.