Section 29(2) in Himachal Pradesh Waqf Rules, 2016
(2)The elector on receiving the ballot paper, shall forthwith-(a)proceed to the voting compartment;(b)record his first, second, third and so on preference by writing numerical 1, 2 and 3 and so on against the names of the contestants, he intends to give the preference; and(c)insert the folded ballot paper into the specified ballot box.
