29. Maintenance of secrecy of voting by electors and voting procedure.
(1)Every elector to whom a ballot paper has been issued under rule 28 shall maintain secrecy of voting within the polling station and for that purpose observe the voting procedure hereinafter laid down.(2)The elector on receiving the ballot paper, shall forthwith-(a)proceed to the voting compartment;(b)record his first, second, third and so on preference by writing numerical 1, 2 and 3 and so on against the names of the contestants, he intends to give the preference; and(c)insert the folded ballot paper into the specified ballot box.(3)Every elector shall vote without any delay.
