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Union of India - Section

Section 113 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

113. Gas release systems .-(1) There shall be provision for a gas release system at safe distance and height in the facilities equipped with or connected with gas processing plant.

(2)The gas release system shall prevent escalation of situations of hazard and accident by rapid reduction of pressure in the equipment, and it shall be designed in such a manner that release of gas does not cause injury or harm to personnel or equipment.
(3)The depressurization shall be possible to activate manually from the central control room.
(4)Liquid separators installed in the gas release system shall be secured against overfilling.