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[Cites 0, Cited by 0] [Section 113] [Entire Act]

Union of India - Subsection

Section 113(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)The gas release system shall prevent escalation of situations of hazard and accident by rapid reduction of pressure in the equipment, and it shall be designed in such a manner that release of gas does not cause injury or harm to personnel or equipment.