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State of Assam - Section

Section 25 in Fishery Rules

25.

Bana with less than 7 c.m.sq. gaps fixed at the month of beels or doabas or at the boundaries of river fisheries by which water is drained out is permissible to be used only during fishing season excepting the period between the first day of the month of May and the fifteenth day of the month of July of the year, both days inclusive.