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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(5)(c) in The Assam Amusements and Betting Tax Rules, 1939

(c)The first foil which shall be smaller than the other two foils shall remain attached to the book cover and be prescribed for three months for check and inspection.