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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(5) in The Assam Amusements and Betting Tax Rules, 1939

(5)
(a)Different coloured paper shall be used for printing tickets for different classes; provided that where this is not possible, the prescribed officer, if he thinks fit and is satisfied, may authorise any proprietor to print different series of Books of Tickets market 'A', 'B', 'C', etc. for different classes.
(b)Each ticket shall contain three foils and shall be printed in Form A and all free or complimentary passes or tickets shall be printed in Form I-E annexed to these rules.
(c)The first foil which shall be smaller than the other two foils shall remain attached to the book cover and be prescribed for three months for check and inspection.
(d)The ticket to be issued to the purchaser for admission to an entertainment shall be the second and third foil taken together and not torn at the line of perforation.