Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(2) in Greater Hyderabad Municipal Corporation Act, 1955 (2)It extends to the [city comprised by Greater Hyderabad Municipal Corporation] [Substituted by Act No.13 of 2008.] and shall come into force at once.
