Section 10(3)(a) in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965
(a)if his work and conduct has, in its opinion, been satisfactory and his integrity is unquestionable -(i)confirm such person from the date of his appointment, if appointed against a permanent vacancy; or(ii)confirm such person from the date from which a permanent vacancy exists if appointed against a temporary vacancy; or(iii)declare that he has completed his probation satisfactorily, if there is no permanent vacancy; or