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[Section 8]
[Entire Act]
Union of India - Subsection
Section 8(1) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007
| Sr. No. | Criteria* | Weightage |
| 1 | Past Experience of The firm | 40% |
| •Number of years experience | 15% | |
| • Past Experience of studies of similar nature. | 40% | |
| • Past experience in carrying out studies in relatedsectors. | 20% | |
| • Studies carried out in India in the oil & gassector. | 25% | |
| 2 | Experience of Key Personnel. (No. and details Of keypersonnel be given) Qualifications. | 40% |
| • Qualifications | 25% | |
| • Relevant Experience | 75% | |
| 3. | Financial Strength of the Consultant. | 20% |
| • Turnover figure for Last three Years | 40% | |
| • Net Profit Figure for Last three years | 40% | |
| • Net profit to turnover ratio | 20% |