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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(c) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(c)The amount specified in Schedule two in the Notification No. D-15-5-2000-XIV-3, dated 30th October, 2000 notified in the Madhya Pradesh Gazette, dated 10th November, 2000 shall be sent to the Board.