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State of Madhya Pradesh - Section

Section 4 in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

4.

Every Market Committee shall send amount separately in the above head as indicated below :-
(a)Eighty-five per cent of the amount specified in Schedule one of Notification No. D-15-5-2000-XIV-3, dated 30th October, 2000 notified in the Madhya Pradesh Gazette, dated 10th November, 2000 for Farmers' Road Fund.
(b)Fifteen per cent of the amount specified in Schedule one of the Notification No. D-15-5-2000-XIV-3, dated 30th October, 2000 notified in the Madhya Pradesh Gazette, dated 10th November, 2000 for Agricultural Research and Infrastructure Development Fund.
(c)The amount specified in Schedule two in the Notification No. D-15-5-2000-XIV-3, dated 30th October, 2000 notified in the Madhya Pradesh Gazette, dated 10th November, 2000 shall be sent to the Board.