Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(2) in Maharshi Dayanand Saraswati University Act, 1987 (2)The regulations shall not be contrary to the provisions of this Act, the Statutes or the Ordinances of the University.Chapter - VIAffiliation, Recognition and Approval
