Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Andhra Pradesh - Subsection Section 22(2) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 (2)In making the test or analysis of seed sample, the Aquaculture Seed Analyst shall follow standard procedures as followed in the State Institute of Fisheries Technology, (SIFT), Kakinada, A.P.
