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State of Andhra Pradesh - Section

Section 22 in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

22. Procedure on receipt of sample under Section 17 of the Act.

(1)On the receipt of a package from aquaculture inspector containing a sample for test or analysis, it shall be opened by the Aquaculture seed analyst or by an Fisheries Department officer authorized by him in writing on that behalf by the seed Analyst.
(2)In making the test or analysis of seed sample, the Aquaculture Seed Analyst shall follow standard procedures as followed in the State Institute of Fisheries Technology, (SIFT), Kakinada, A.P.