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[Cites 0, Cited by 0] [Section 3(6A)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(6A)(ix) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(ix)to proceed to any place in his jurisdiction and to report on any important design or work or any serious accident or threatened danger connected with the works within his charge;