Section 2(6) in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962
(6)'Section' means a section of the U. P. [Kshettra Panchayats] [Substituted by U. P. Act No. 9 of 1994.] and [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.] Adhiniyam, 1961.
