Section 2 in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962
2. Definitions.
- In these rules unless there is anything repugnant in the subject or context-(1)'Act' means, the U. P. [Kshettra Panchayat] [Substituted by U. P. Act No. 9 of 1994.] and [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] Adhiniyam, 1961;(2)'Circle' means the Circle of a Nyaya Panchayat situated within the Khand;(3)'Form' means a Form given in the Schedule appended to these rules;(4)['Kshettra Panchayat'] [Substituted by U. P. Act No. 9 of 1994.] means a [Kshettra Panchayat] [Substituted by U. P. Act No. 9 of 1994.] established under Section 5 of the Act;(5)'Pramukh' means the Pramukh of a [Kshettra Panchayat] [Substituted by U. P. Act No. 9 of 1994.]; and(6)'Section' means a section of the U. P. [Kshettra Panchayats] [Substituted by U. P. Act No. 9 of 1994.] and [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.] Adhiniyam, 1961.
