Section 4 in Bihar Electricity Regulatory Commission (Rooftop Solar Grid Interactive Systems Based on Net Metering) Regulations, 2015
4. General Principles.
- 4.1 The distribution licensee shall offer the provision of net metering arrangement to the consumer, who intends to install grid connected rooftop solar system, in its area of supply on non-discriminatory and first come first serve basis.Provided that the distribution licensee shall offer the provision of net metering to the consumer for the target capacity as specified under these Regulations;Provided further that the consumer is eligible to install the grid connected rooftop solar system of the rated capacity as specified under these Regulations;Provided further that the interconnection of such system with the grid is undertaken as per technical standards specified by the Central Electricity Authority.
