Section 4(4) in The Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974
(4)Notwithstanding anything to the contrary contained in the relevant law or elsewhere in this Act,-(a)the Finance Officer (by whatever name designated in a University) to be appointed as such in the University concerned shall; and(b)an Engineer, a Security Officer, an Officer on Special Duty, an Estate Officer or such other officer or officers (by whatever name designated in a University) as may be specified in the rules, may,be an officer of the State Government sent on deputation for that purpose to such University.][[5.] [Substituted by Rajasthan Act 24 of 1976, dated 17-4-1976.] Constitution of selection committees.
