Section 4(4)(b) in The Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974

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State of Rajasthan - Subsection

Section 4(4)(b) in The Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974

(b)an Engineer, a Security Officer, an Officer on Special Duty, an Estate Officer or such other officer or officers (by whatever name designated in a University) as may be specified in the rules, may,

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State of Rajasthan - Subsection

Section 4(4)(b) in The Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974