Himachal Pradesh High Court
Dr. Suman Rao vs . State Of H.P. & Ors. on 12 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Dr. Suman Rao Vs. State of H.P. & Ors.
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Cr.MMO No. 608 of 2022 12.12.2022 Present: Mr. Shrawan Dorga, Senior Advocate with Mr. Tejasvi Dogra, Advocate, for the petitioner.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Senior Additional Advocates General with Mr. Amit Kumar Dhumal, Deputy Advocate General, for the respondents.
r to An adjournment has been sought by the learned Additional Advocate General. List for consideration on 27.12.2022. Interim to continue.
( Ajay Mohan Goel ) Judge December 12, 2022 (vs) ::: Downloaded on - 12/12/2022 20:40:32 :::CIS