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[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(f) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

(f)Demand forecast information and load generation balance report available on Central Electricity Authority's website.
(ii)Prices, volumes and historic prices shall be made available on the website of the exchange and should be in downloadable format.
(iii)Traded Prices i.e., maximum, minimum, average of the month and average volume cleared shall be published in two leading newspapers once a month.
(iv)The exchange shall organise on a regular basis Member / Client awareness programmes across the country