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Union of India - Section

Section 57 in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

57. Information Dissemination by Power Exchange.

- (i) The exchange shall display on its website compilation of links to all relevant price sensitive information including but not limited to:
(a)Daily information on the Indian weather condition;
(b)Fuel price information;
(c)Reservoir levels of dams available in Central Electricity Authority website;
(d)Any urgent market information issued by Regional Load despatch centre on their websites;
(e)Planned maintenance schedule of generators / transmission lines available with Regional Load Despatch Centre / Regional Power Committee;
(f)Demand forecast information and load generation balance report available on Central Electricity Authority's website.
(ii)Prices, volumes and historic prices shall be made available on the website of the exchange and should be in downloadable format.
(iii)Traded Prices i.e., maximum, minimum, average of the month and average volume cleared shall be published in two leading newspapers once a month.
(iv)The exchange shall organise on a regular basis Member / Client awareness programmes across the country