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[Cites 0, Cited by 0] [Section 2(26)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(26)(iii) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(iii)acts of public enemy, wars (declared or undeclared), blockades, insurrections, riots, revolution, sabotage, vandalism and civil disturbance;