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Union of India - Section

Section 2 in The Import of Cotton Into India Regulations, 1972

2.

In these regulations, unless the context otherwise requires, -
(i)"Cotton" includes ginned cotton, and droppings, strippings. fly and other waste products of a cotton mill other than yam waste, but does not include cotton seed or unginned cotton.
(ii)"Bale" means any pressed package of cotton whatever size or density,
(iii)"Square Bale" means a bale of a weight exceeding 270 lbs.
(iv)"Round Bale" means a bale of a weight not exceeding 270 lbs.