Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(i) in The Import of Cotton Into India Regulations, 1972 (i)"Cotton" includes ginned cotton, and droppings, strippings. fly and other waste products of a cotton mill other than yam waste, but does not include cotton seed or unginned cotton.
