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[Cites 0, Cited by 2] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(2) in West Bengal Estates Acquisition Act, 1953

(2)It extends to the whole of West Bengal except the areas described in Schedule I of the Calcutta Municipal Act, 1951 (West Bengal Act No. 33 of 1951), as deemed to have been amended under section 594 of that Act.