Section 23(2) in The Punjab Khadi and Village Industries Board Act, 1955
(2)The programme of its work shall contain -(a)Such particulars of the scheme which the Board proposes to execute whether in part or whole, during the next year;(b)Particulars of any work or undertaking which the Board proposes to organise during the next year for the purposes of carrying out its functions under the Act; and .(c)Such other particulars as may be prescribed.
