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State of Haryana - Section

Section 23 in The Punjab Khadi and Village Industries Board Act, 1955

23. Preparation and submission of Annual Programme and Establishment Schedule.

(1)In each year, on such date as may be fixed by the Government, the Board shall prepare and forward :-
(a)programme of its work; and
(b)a schedule of the staff of officers and servants already employed and to be employed during the next year, to the Government in such form as may be prescribed.
(2)The programme of its work shall contain -
(a)Such particulars of the scheme which the Board proposes to execute whether in part or whole, during the next year;
(b)Particulars of any work or undertaking which the Board proposes to organise during the next year for the purposes of carrying out its functions under the Act; and .
(c)Such other particulars as may be prescribed.