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State of Uttar Pradesh - Section

Section 14 in U.P. Pravidhik Shiksha (Committees and Sub-Committees, Affiliation of Institutions) Regulation, 2000

14. Conditions for affiliation.

- The following shall be the conditions for affiliation of an institution under these regulations,-
(a)it shall be open to inspection by the committee;
(b)it shall submit all information and return called for by the Board or its committee on the prescribed Form;
(c)it shall make suitable arrangements for the health, recreation and supervision of the boarders and for the sanitation on its premises;
(d)it shall, on demand by the Board place its staff, buildings and furniture, at the disposal of the Board for conducting Board's examination;
(e)it shall provide the facilities of staff buildings, equipment, workshop library as per standard prescribed by the Board and maintain the same and shall furnish all such information and facilities as may be required by the Board from time to time for inspection;
(f)it shall not seek affiliation of any other Board or any other examining body conducting diploma examinations in Engineering, Technology or any other branch for which the Board conducts examinations and awards diplomas;
(g)it shall follow the syllabus of courses of study as may be approved by the Board; and
(h)it shall not start any new course of study without the prior permission of the State Government.